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The Hon'ble The Chief Justice Sri Justice Dhiraj Singh Thakur

Smt. Justice Lisa Gill
The Hon'ble The Chief Justice

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C.A. No. 2286/2006

ALIGARH MUSLIM UNIVERSITY THROUGH ITS REGISTRAR FAIZAN MUSTAFA VS NARESH AGARWAL

 The Supreme Court by a 4-3  majority overruled Azeez Basha. The majority held that merely because an institute is created by a statute does not strip it of minority status. The majority also held that Article 30(1) protects institutes established before the Constitution came into force in 1950. The Court laid down criteria to determine when an institution is a minority institution benefitting from Article 30(1) protection. The majority judgment was authored by Chief Justice Chandrachud. Justices  Kant, Datta and Sharma authored separate (partly dissenting) opinions. 

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May 9 2023

Civil Appeal/5692/2021

Hon'ble Justice DINESH MAHESHWARI AND SANJAY KUMAR

C.S. GOPALAKRISHNAN ETC. Vs. THE STATE OF TAMIL NADU & OTHERS


May 9 2023

Civil Appeal/5692/2021

Honourable Judge DINESH MAHESHWARI AND SANJAY KUMAR

C.S. GOPALAKRISHNAN ETC. Vs. THE STATE OF TAMIL NADU & OTHERS


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November 25 2022

CRLA/651/2015

Hon'ble Justice C.PRAVEEN KUMAR,
B V L N CHAKRAVARTHI

ADUSUMALLI NANCHARAMMA, GUNTUR DT., Vs. STATE OF AP., REP PP AND 3 OTRS.,


November 25 2022

CRLA/651/2015

Honourable Judge C . PRAVEEN KUMAR,
B V L N CHAKRAVARTHI

ADUSUMALLI NANCHARAMMA, GUNTUR DT., Vs. STATE OF AP., REP PP AND 3 OTRS.,


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Did you know?

Hon'ble Sri Justice L. Nageswara Rao

Hon'ble Sri Justice L. Nageswara Rao

The First judge from Andhra Pradesh elevated to Supreme Court of India from the Bar

Born on 08.06.1957 at Chirala, Prakasam District, Andhra Pradesh. Did his B.Com., B.L., from Nagarjuna University, Guntur, Andhra Pradesh. Enrolled as an Advocate on 29.07.1982 at Bar Council of Andhra Pradesh. From July, 1982 to January, 1984 practiced at the District Court, Guntur, Andhra Pradesh. From January, 1985 to December, 1994 practiced at the High Court of Andhra Pradesh, at Hyderabad. From January 1995 to May, 2016 practiced at the Supreme Court of India. Designated as a Senior Advocate by the Andhra Pradesh High Court in December, 2000. Served as Additional Solicitor General of India from August 2003 to May, 2004 and again from 26.08.2013 to 18.12.2014. Appointed as a Judge of the Supreme Court of India on 13.05.2016.