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Rules
1. GUIDELINES
Guidelines For Application For Internship With The High Court Of Andhra Pradesh
Guidelines For Issuing Advocate Code
Guidelines For Application For Internship With The District Courts In District Judiciary
2. STANDARD OPERATING PROCEDURES
Andhra Pradesh High Court Scheme For Translation Of Judgments/orders Into Regional Language - 2023
Standard Operating Procedure For Preparing Accessible Court Documents
Standard Operating Procedure For Video Conferencing/virtual Hearing Before The High Court
Standard Operating Procedure (sop) For Requesting The Extension Of Time From Honourable Supreme Court Of India And High Court Of Andhra Pradesh