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Rules
1. HIGH COURT RULES UNDER RIGHT TO INFORMATION ACT - 2005
Right To Information Act, 2005, Framing Of Rules U/s 28 Of The Act.
Andhra Pradesh High Court Right To Information Rules, 2005 And The Amendments Made To The Rules
Andhra Pradesh High Court Right To Information Rules, 2005 And The Amendments Made To The Rules (telugu Translated).
Manual Of Judicial Department (published In Terms Of Section 4(1)(b) Of R.t.i. Act, 2005)
2. RIGHT TO INFORMATION ACT
Right To Information Act
