MA 2204/2020 in W.P.(Crl.) No. 194/2017
JOSEPH SHINE VS UNION OF INDIA SECRETARY
The Supreme Court unanimously held that its decision in the 2018 Joseph Shine case did not consider whether the invalidation of Section 497 of the IPC applied to the Army Act, Air Force Act or Navy Act that governed the armed forces. Thus, the striking down of adultery under the IPC did not affect proceedings against members of the armed forces under the Army Act, Air Force Act or Navy Act. Justice Joseph authored the judgment of the Court.
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March 24 1964
Civil Appeal/251/1963
Hon'ble Justice P. B. GAJENDRAGADKAR C.J, K.N. WANCHOO AND K.C. DAS GUPTA
MD. QASIM LARRY, FACTORY MANAGER, SASAMUSA SUGAR WORKS Vs. MUHAMMAD SAMSUDDIN AND ANOTHER
March 24 1964
Civil Appeal/251/1963
Honourable Judge P. B. GAJENDRAGADKAR C.J, K.N. WANCHOO AND K.C. DAS GUPTA
MD. QASIM LARRY, FACTORY MANAGER, SASAMUSA SUGAR WORKS Vs. MUHAMMAD SAMSUDDIN AND ANOTHER
March 16 2021
WP/4168/2021
Hon'ble Justice D.V.S.S.SOMAYAJULU
Dodamuladoddi Nanjumdappa Vs. State Election Commission
March 16 2021
WP/4168/2021
Honourable Judge D . V . S . S . SOMAYAJULU
Dodamuladoddi Nanjumdappa Vs. State Election Commission
The First woman judge of the High Court of Andhra Pradesh
Amareswari was born in Appikatla Village in Guntur District. She graduated with a master's degree in Politics and History from Andhra University College of Law in the year 1949. She completed her bachelor's in law from the same university. She became the first lady judge of the Andhra Pradesh High Court. She was a member of the Bar Council from 1960 to 1961 and was appointed Judge directly from the Bar. She was the Vice-President of the Indian Federation of Women Lawyers.[2] She also worked as the Vice-President of the Andhra Pradesh High Court Advocates Association during the period 1975-1976. In the year 1978 on 29 April she was appointed permanent Judge for Andhra Pradesh High Court. She died on 25 July 2009, in New Delhi where she had been practising as a senior advocate at the Supreme Court. She is survived by a son and daughter.